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Annu Karosiya vs State Of M.P
2023 Latest Caselaw 2525 MP

Citation : 2023 Latest Caselaw 2525 MP
Judgement Date : 11 February, 2023

Madhya Pradesh High Court
Annu Karosiya vs State Of M.P on 11 February, 2023
Author: Rohit Arya
                                 1
 IN     THE      HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                BEFORE NATIONAL LOK ADALAT
              HON'BLE SHRI JUSTICE ROHIT ARYA
                              &
            SHRI J.D. SURYAVANSI, SENIOR ADVOCATE
                  ON THE 11 th OF FEBRUARY, 2023
        MISCELLANEOUS CRIMINAL CASE No. 1141 of 2013

BETWEEN:-
ANNU KAROSIYA S/O LATE SHRI ASHOK KAROSIYA,
AGED ABOUT 24 YEARS, OCCUPATION: STUDENT
KIRAR  COLONY,KAMPOO,    LASHKAR   GWALIOR
(MADHYA PRADESH)

                                                             .....APPLICANT
(BY SHRI J.P. MISHRA - ADVOCATE )

AND
1.    STATE OF M.P TH:P.S.       JANKGNAJ (MADHYA
      PRADESH)

2.    CHHOTU @ SUBHAM PATHAK S/O RAJ KUMAR
      P A T H A K R/O  D-BLOCK     SAMADHIYA
      COLONY,LASHKAR,GWL. (MADHYA PRADESH)

                                                          .....RESPONDENTS
(BY SHRI A.K. NIRANKARI - LEARNED PUBLIC PROSECUTOR)

      This application coming on for conciliation this day, the Bench passed
the following:
                                  ORDER

This petition under Section 482 of Cr.P.C. for quashing the charge sheet/ final report in connection with Crime No.523/2012 registered at police station Jankaganj District Gwalior (M.P.) for the offence punishable under Sections 307/ 34, 302, 147, 148, 149 and 120-B of the IPC and under Section 25/27 of the Arms Act.

As per the status/office report, the impugned proceedings (trial) stands concluded vide judgment dated 30/12/2022 by the Seventh Additional Sessions Judge, Gwalior (M.P.) in ST NO. 900131/2013.

In view of the aforesaid, nothing survives in this petition to address upon and the same is hereby dismissed having been rendered infructuous.

   (ROHIT ARYA)                                               (J.D. SURYAVANSI )
      MEMBER                                                      MEMBER
Prachi


     PRACHI MISHRA
     2023.02.17
     11:03:10 +05'30'
 

 
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