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Anuragh Mishra vs Smt. Hemlata Mishra
2023 Latest Caselaw 2491 MP

Citation : 2023 Latest Caselaw 2491 MP
Judgement Date : 11 February, 2023

Madhya Pradesh High Court
Anuragh Mishra vs Smt. Hemlata Mishra on 11 February, 2023
Author: Sunita Yadav
                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                 AT GWALIOR
                                               BEFORE LOK ADALAT
                                       HON'BLE SMT. JUSTICE SUNITA YADAV
                                                       &
                                     SHRI ARVIND DUDAWAT, SENIOR ADVOCATE
                                             ON THE 11 th OF FEBRUARY, 2023
                                         MISC. CRIMINAL CASE No. 1536 of 2017

                           BETWEEN:-
                           ANURAGH MISHRA S/O SHRI DR. A.P. MISHRA, AGED
                           ABOUT 39 YEARS, OCCUPATION: PRIVATE SERVICE,
                           R/O 7/26 CHOTA BAZAR MARG DATIA, AT PRESENT A-
                           81, GOVINDPURI VISVAVIDYALAYA MARK, DISTRICT
                           GWALIOR (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (MR. U.K. BOHARE - ADVOCATE FOR THE PETITIONER )

                           AND
                           1.    SMT. HEMLATA MISHRA W/O SHRI ANURAGH
                                 MISHRA, AGED ABOUT 37 YEARS, R/O ASHI
                                 AASHRAM BIHARI JI MARG DARUGAR KI PULIYA
                                 (MADHYA PRADESH)

                           2.    PRAKHAR MISHRA GUARDIAN MOTHER SMT
                                 HEMLATA W/O ANURAG MISHRA S/O ANURAG
                                 MISHRA, AGED ABOUT 10 YEARS, OCCUPATION:
                                 STUDENT, R/O 7/26 CHOTA BAZAR MARG DATIA
                                 AT PRESENT BIHARI JI MARG ASI ASHARAM,
                                 DATIA (MADHYA PRADESH)

                           3.    SAMBHAVI MISHRA GUARDIAN MOTHER SMT
                                 HEMLATA W/O ANURAG MISHRA D/O SHRI
                                 ANURAG MISHRA, AGED ABOUT 6 YEARS,
                                 OCCUPATION: STUDENT, R/O 7/26 CHOTA BAZAR
                                 MARG DATIA AT PRESENT BIHARI JI MARG ASI
                                 ASHARAM, DATIA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (NONE FOR THE RESPONDENT)

                                 This application coming on for conciliation this day, the Bench passed
Signature Not Verified
Signed by: LOKENDRA JAIN
Signing time: 2/14/2023
4:12:03 PM
                                                                 2
                           the following:
                                                                 ORDER

This petition has been filed by petitioner against the order passed by the Principal Judge, Family Court, District Datia in Case No.95/2016.

On perusal of status report filed by the Office, it reveals that the case has already been decided vide judgment dated 01.10.2019 passed in M.Cr.C. No. 95 of 2019 by Principal Judge, Family Court, Datia.

In view of the above, this petition filed under Section 482 of Cr.P.C. has become infructuous.

Accordingly, the instant petition stands dismissed as rendered infructuous.




                              (SUNITA YADAV)                                          (ARVIND DUDAWAT )
                                  MEMBER                                                  MEMBER
                           (LJ*)




Signature Not Verified
Signed by: LOKENDRA JAIN
Signing time: 2/14/2023
4:12:03 PM
 

 
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