Vinod vs The State Of Madhya Pradesh
2023 Latest Caselaw 2377 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 5146 of 2017
                                                (VINOD Vs THE STATE OF MADHYA PRADESH)

                         Dated : 09-02-2023
                                 Shri Ramgopal Upadhyay - Advocate for the appellant.

                                 Shri Yogesh Dhande - Government Advocate for the respondent/State.

As prayed by learned counsel for the appellant, adjourned for a week to enable him to argue the matter armed with the relevant judgments.

                            (SUJOY PAUL)                                            (SMT. ANJULI PALO)
                               JUDGE                                                      JUDGE

                         manju

Signature Not Verified Signed by: MANJU Signing time:

2/10/2023 2:56:30 PM