Ram Narayan vs The State Of Madhya Pradesh
2023 Latest Caselaw 2302 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 1547 of 2019
                                               (RAM NARAYAN Vs THE STATE OF MADHYA PRADESH)

                         Dated : 08-02-2023
                                  Shri Satyendra Jyotishi-Advocate for the appellant.

                                  Shri Satpal Chadhar-Government Advocate for the respondent/State.

Call for the report about the period already undergone by appellant/accused Ramnarayan in jail so far in Special Case No. 200011/2015 (Ramnarayan Vs. State of M.P.) vide judgment dated 11.12.2018 passed by

Special Judge NDPS Act, Anuppur, District Anuppur.

List after receipt of the report after three weeks.

(DINESH KUMAR PALIWAL) JUDGE

kundan

Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 2/9/2023 11:24:24 AM