Akku Alias Akash vs The State Of Madhya Pradesh
2023 Latest Caselaw 2128 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 11040 of 2022
                                             (AKKU ALIAS AKASH Vs THE STATE OF MADHYA PRADESH)

                          Dated : 06-02-2023
                                 Shri D.C. Malik - Advocate for the appellant.

                                 Shri Akhilendra Singh - Government Advocate for the respondent/State.

Learned counsel for the appellant prays for and is granted two weeks' time to enable him to argue the matter armed with relevant judgment.

List the matter after two weeks.

                              (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                                 JUDGE                                              JUDGE

                          R




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Signed by: ROSHNI SINGH

Signing time: 07-Feb-23 4:51:23 PM