Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Onkar Singh vs Afzal Beg
2023 Latest Caselaw 1887 MP

Citation : 2023 Latest Caselaw 1887 MP
Judgement Date : 2 February, 2023

Madhya Pradesh High Court
Onkar Singh vs Afzal Beg on 2 February, 2023
Author: Dinesh Kumar Paliwal
                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                             ON THE 2 nd OF FEBRUARY, 2023
                                          CRIMINAL REVISION No. 4609 of 2022

                           BETWEEN:-
                           1.    ONKAR SINGH, S/O SHRI GANGA SINGH, AGED
                                 ABOUT         50       YEARS, OCCUPATION:
                                 AGRICULTURIST, R/O: VILLAGE AAWA POLICE
                                 STATION RAISEN TAHSIL AND DISTRICT RAISEN
                                 (MADHYA PRADESH)

                           2.    SANJAY SINGH S/O SHRI ONKAR SINGH BAGHEL,
                                 AGED     ABOUT     22   YEARS, OCCUPATION:
                                 AGRICULTURIST R/O: VILLAGE AAWA POLICE
                                 STATION RAISEN TAHSIL AND DISTRICT RAISEN
                                 (MADHYA PRADESH)

                           3.    DEEPAK S/O SHRI ONKAR SINGH, AGED ABOUT 20
                                 YE A R S , OCCUPATION:  AGRICULTURIST R/O:
                                 VILLAGE AAWA POLICE STATION RAISEN TAHSIL
                                 AND DISTRICT RAISEN (MADHYA PRADESH)

                                                                                     .....PETITIONERS
                           (BY MS. JAYALAKSHI IYER - ADVOCATE)

                           AND
                           1.    AFZAL BEG S/O AKHTAR BEG, AGED ABOUT 40
                                 YE A R S , R/O WARD NO. 7, RAISEN, POLICE
                                 STATION TAHSIL AND DISTRICT RAISEN
                                 (MADHYA PRADESH)

                           2.    SUMER SINGH S/O BABULAL BAGHEL, AGED
                                 ABOUT 45 YEARS, R/O VILLAGE SANKHEDI,
                                 POLICE STATION SANCHI, TAHSIL AND DISTRICT
                                 RAISEN (MADHYA PRADESH)

                                                                                    .....RESPONDENTS


                                 T h is revision coming on for orders this day, t h e cou rt passed the
                           following:
Signature Not Verified
Signed by: JASLEEN SINGH
SALUJA
Signing time: 2/3/2023
10:46:05 AM
                                                                 2
                                                                 ORDER

As prayed by learned counsel for the applicants, this revision is dismissed as withdrawn and not pressed.

However, applicants shall be at liberty to file appropriate application before the appropriate forum.

Upon furnishing photocopy of the judgment dated 29.09.2021, its certified copy be returned to learned counsel for the applicants.

(DINESH KUMAR PALIWAL) JUDGE Jasleen

Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 2/3/2023 10:46:05 AM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter