Devi Singh vs Smt. Kiran Pal
2023 Latest Caselaw 1850 MP

                                                                        1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                 FA No. 1930 of 2022
                                                                (DEVI SINGH Vs SMT. KIRAN PAL)

                                     Dated : 01-02-2023
                                           Shri J. Prasad - Advocate for appellant.

                                           Appellant's counsel seeks time to submit as to the deposit that he is
                                     willing to make towards the impugned judgment and decree.
                                           At his request, call after two weeks.


                                          (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                            CHIEF JUSTICE                                             JUDGE

rv

Signature Not Verified SAN

Digitally signed by REENA HIMANSHU SHARMA Date: 2023.02.02 11:41:42 IST