Citation : 2023 Latest Caselaw 22127 MP
Judgement Date : 21 December, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 842 of 1998
(SURESH AHIRWAR Vs THE STATE OF M.P.)
Dated : 21-12-2023
Shri Sharad Verma - Advocate and Shri Sanjay Kushwaha - Advocate
for appellant.
Shri Prasannjeet Chatterjee - Panel Lawyer for respondent/State.
Arguments of learned counsel for the parties have heard finally. Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
pnm
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