Bhagatsingh S/O Pyarelal (Dead) ... vs Abdul Vahab
2023 Latest Caselaw 22013 MP

Madhya Pradesh High Court

Bhagatsingh S/O Pyarelal (Dead) ... vs Abdul Vahab on 20 December, 2023

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        MP No. 7443 of 2023
                             (BHAGATSINGH S/O PYARELAL (DEAD) THROUGH LRS. RAJENDRA KUMAR AND OTHERS Vs ABDUL
                                                             VAHAB AND OTHERS)

                           Dated : 20-12-2023
                                  Shri Yash Pal Rathore, learned counsel for the petitioner.

                                  None for the respondents.

Learned counsel for the petitioner prays for and is granted time to file copy of the judgment and decree passed on 21.09.2017 in execution case No.6-

A/2021.

List the matter in the first week of January,2024.

(GAJENDRA SINGH) JUDGE

akanksha