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Awadhesh @ Abbu vs The State Of Madhya Pradesh
2023 Latest Caselaw 21340 MP

Citation : 2023 Latest Caselaw 21340 MP
Judgement Date : 13 December, 2023

Madhya Pradesh High Court

Awadhesh @ Abbu vs The State Of Madhya Pradesh on 13 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                         CRA No. 1123 of 2022
                                               (AWADHESH @ ABBU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-12-2023
                                     Shri P.K. Naveria - Advocate for the appellant.

                                     Shri A.N. Gupta - G.A. for the respondent / State.

Learned counsel for the appellant prays for time to argue the matter armed with relevant judgments.

List the case in the first week of January, 2024.



                              (SUJOY PAUL)                                       (BINOD KUMAR DWIVEDI)
                                 JUDGE                                                   JUDGE

                           sarathe









 
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