Kamta Prasad vs The State Of Madhya Pradesh
2023 Latest Caselaw 21338 MP

Citation : 2023 Latest Caselaw 21338 MP
Judgement Date : 13 December, 2023

Madhya Pradesh High Court

Kamta Prasad vs The State Of Madhya Pradesh on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 1809 of 2006
                                       (KAMTA PRASAD AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-12-2023
                                 Ms. Shikha Baghel - Advocate for the appellants.

                                 Ms. Preeti Singh - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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