Bakil Singh @ Dhanendra Pratap Singh @ vs The State Of Madhya Pradesh
2023 Latest Caselaw 21330 MP

Madhya Pradesh High Court

Bakil Singh @ Dhanendra Pratap Singh @ vs The State Of Madhya Pradesh on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1731 of 2006
                                 (BAKIL SINGH @ DHANENDRA PRATAP SINGH @ Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-12-2023
                                 None for the appellant.

                                 Ms. Preeti Singh - Panel Lawyer for the respondent/State.

Mediation report has been received in the case which shows that the parties did not appear before the Mediator.

No one has appeared on behalf of the appellant before this Court.

Arguments of learned counsel for the State have been heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk