Ajay @ Ashish Usrathe vs The State Of Madhya Pradesh
2023 Latest Caselaw 21329 MP

Madhya Pradesh High Court

Ajay @ Ashish Usrathe vs The State Of Madhya Pradesh on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                              1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       CRA No. 1882 of 2006
                                    (AJAY @ ASHISH USRATHE AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-12-2023
                                 Shri Sanjeev Kumar Dubey - Advocate as amicus curiae for the

                           appellants.
                                 Ms. Preeti Singh - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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