Citation : 2023 Latest Caselaw 21160 MP
Judgement Date : 12 December, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 839 of 2004
(LUTUS @ KRISHNALAL Vs THE STATE OF M.P.)
Dated : 12-12-2023
None for the appellant.
Shri C.K. Mishra - Government Advocate for the respondent/State.
Arguments of learned counsel for the State have been heard. Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
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