Madhya Pradesh High Court
Vijay Kumar Dubey vs The State Of Madhya Pradesh on 12 December, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 12 th OF DECEMBER, 2023
WRIT PETITION No. 29930 of 2023
BETWEEN:-
1. VIJAY KUMAR DUBEY S/O SHRI DADURAM
DUBEY, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED ASSISTANT DIRECTOR RESIDENT OF
TIRUPATIPURAM TILI WARD DISTRICT SAGAR
(MADHYA PRADESH)
2. ANIL KUMAR MISHRA S/O SHRI DWARKA
PRASAD MISHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PRINCIPAL R/O
PURVIYAU WARD SAGAR DISTRICT SAGAR
(MADHYA PRADESH)
3. RAJESH KUMAR KHARE S/O SHRI BHAGWATI
PRASAD KHARE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PRINCIPAL R/O
GOPALGANJ DISTRICT SAGAR (MADHYA
PRADESH)
4. RAMCHANDRA KOSTI S/O SHRI KHEMCHAND
KOSTI, AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED LECTURER R/O 177 SANT KABIR WARD,
DISTRICT SAGAR (MADHYA PRADESH)
5. ANIL MISHRA S/O SHRI VIDRAVAN LAL MISHRA,
AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
LECTURER R/O VILLAGE RAHLI, DISTRICT
SAGAR (MADHYA PRADESH)
6. RAMAKANT MISHRA S/O SHRI GOVIND PRASAD
MISHRA, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED UPPER DIVISION TEACHER R/O
GOPALGANJ, DISTRICT SAGAR (MADHYA
PRADESH)
Signature Not Verified
7. KAPIL BASAKHIYA S/O SHRI KAPURCHAND
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 12/13/2023
1:05:59 PM
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BASAKHIYA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED UPPER DIVISION
TEACHER R/O GOPALGANJ, DISTRICT SAGAR
(MADHYA PRADESH)
8. RAVISHANKAR SONI S/O SHRI SUNDARLAL SONI,
AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
HEAD MASTER R/O ITWARA BAZAR, DISTRICT
SAGAR (MADHYA PRADESH)
9. DAALCHAND SONI S/O SHRI CHHOTELAL SONI,
AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER R/O RAMPURA WARD,
DISTRICT SAGAR (MADHYA PRADESH)
10. KAMLESH KOSTI S/O SHRI SUNDARLAL KOSTI,
AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER R/O PATANGNAGAR WARD,
DISTRICT SAGAR (MADHYA PRADESH)
11. BALRAM SHRIVASTAV S/O SHRI MOTILAL
SHRIVASTAV, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED HEAD MASTER R/O
VILLAGE MASURYAI, DISTRICT SAGAR (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI V.K. SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF
FINANCE M.P. BHOPAL (MADHYA PRADESH)
2. P R I N C I P A L REVENUE COMMISSIONER
OPPPOSITES MAIDA MILL, ARERA HILLS,
BHOPAL (MADHYA PRADESH)
3. COLLECTOR, SAGAR DISTRICT SAGAR (MADHYA
PRADESH)
4. DISTRICT PENSION OFFICER, SAGAR DISTRICT
SAGAR (MADHYA PRADESH)
5. DISTRICT TREASURY OFFICER, SAGAR DISTRICT
SAGAR (MADHYA PRADESH)
6. DISTRICT EDUCATION OFFICER, SAGAR
DISTRICT SAGAR (MADHYA PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 12/13/2023
1:05:59 PM
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.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran & others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
