Babu Salam Ansari vs The State Of Madhya Pradesh Power ...
2023 Latest Caselaw 20293 MP

Madhya Pradesh High Court

Babu Salam Ansari vs The State Of Madhya Pradesh Power ... on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 1 st OF DECEMBER, 2023
                                          WRIT PETITION No. 29245 of 2023

                          BETWEEN:-
                          BABU SALAM ANSARI S/O LATE SH. ABDUL AZIZ
                          ANSARI, AGED ABOUT 68 YEARS, OCCUPATION:
                          PENSIONER (RETIRED JUNIOR ENGINEER CLASS III)
                          R/O THAKKAR GRAM NEAR URDU SCHOOL PO
                          MOTINALA JABALPUR DISTRICT JABALPUR (MADHYA
                          PRADESH)

                                                                             .....PETITIONER
                          (BY SHRI SACHIN PANDEY - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH POWER
                                TRANSMISSION COMPANY LTD THROUGH
                                MANAGING DIRECTOR JABALPUR (MADHYA
                                PRADESH)

                          2.    T H E S TAT E O F MADHYA PRADESH FINANCE
                                DEPARTMENT THROUGH: ITS SECRETARY OF
                                THE FINANCE DEPARTMENT VALLABH BHAWAN
                                (MADHYA PRADESH)

                          3.    THE DIRECTOR (PENSION) M.P.P.T.C.L RAMPUR
                                JABALPUR (MADHYA PRADESH)

                          4.    CHIEF       ENGINEER,   (COMMUNICATION),
                                M .P.P.T.C.L POWER TRANSMISSION CO. LTD.
                                JABALPUR (MADHYA PRADESH)

                          5.    THE ADDITIONAL CHIEF EXECUTIVE M.P.P.T.C.L
                                J A B A L P U R DISTRICT JABALPUR (MADHYA
                                PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                         2
                          6.    REGIONAL      ACCOUNT    OFFICE  JABALPUR
                                M.P.P.T.C.L JABALPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL FOR RESPONDENT
                          NO.2/STATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          VV