Sunil Ku Mar Jain vs The State Of Madhya Pradesh
2023 Latest Caselaw 14340 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 18467 of 2023
                                      (SUNIL KU MAR JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 31-08-2023
                                 Shri Vimal Kant Jain - Advocate for the petitioner.

                                 Shri Ankit Agrawal - Govenrment Advocate for the respondent-State of

M.P.

Learned counsel for the petitioner prays for time to argue the matter armed with relevant judgment.

Prayer is allowed. List in the next week.

(SUJOY PAUL) JUDGE

bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 9/1/2023 4:15:25 PM