Ramayan Prasad Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 14204 MP

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                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 29 th OF AUGUST, 2023
                                            WRIT PETITION No. 21512 of 2023

                          BETWEEN:-
                          RAMAYAN PRASAD MISHRA S/O LATE SHRI MANGAL
                          PRASAD   MISHRA, AGED      ABOUT   62 YEARS,
                          OCCUPATION: RETIRED LECTURER IN G.H.S.S. JAYANT
                          DISTRICT SINGRAOULI M.K. 294 SECTOR A
                          DUDDHICHUA    DISTRICT   SINGRAULI    (MADHYA
                          PRADESH)

                                                                                      .....PETITIONER
                          (BY MS. POOJA GUPTA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE    PRINCIPAL   SECRETARY   SCHOOL
                                EDUCATION    DEPARTMENT    MANTRALAYA
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    COMMISSIONER PUBLIC INSTRUCTION BHOPAL
                                (MADHYA PRADESH)

                          3.    DISTRICT    EDUCATION   OFFICER DISTRICT
                                SINGRAULI (MADHYA PRADESH)

                          4.    DISTRICT TREASURY AND PENSION OFFICER
                                DISTRICT SINGRAULI (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/31/2023
12:47:23 PM
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                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/31/2023
12:47:23 PM