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Sachin vs The State Of Madhya Pradesh
2023 Latest Caselaw 14110 MP

Citation : 2023 Latest Caselaw 14110 MP
Judgement Date : 28 August, 2023

Madhya Pradesh High Court
Sachin vs The State Of Madhya Pradesh on 28 August, 2023
Author: Sushrut Arvind Dharmadhikari
                                                          1
                           IN     THE     HIGH COURT OF MADHYA PRADESH
                                                AT INDORE
                                                  BEFORE
                           HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                     &
                                   HON'BLE SHRI JUSTICE PRANAY VERMA
                                              ON THE 28 th OF AUGUST, 2023
                                           CRIMINAL APPEAL No. 9803 of 2023

                          BETWEEN:-
                          SACHIN S/O RAMA RAIKWAR, AGED ABOUT 21 YEARS,
                          OCCUPATION: AGRICULTURIST, ADD: NEAR SHIV
                          MANDIR, SANT KANWARDAR WARD KHURAI
                          DISTRICT SAGAR AT PRESENT AT 381 HOUSING BOARD
                          COLONY PITHAMPUR SECTOR-1 DHAR DISTRICT DHAR
                          (MADHYA PRADESH)

                                                                                      .....APPELLANT
                          (BY SHRI YASH PAL RATHORE - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH STATION
                                HOUSE OFFICER THROUGH POLICE STATION
                                PITHAMPUR,  DISTRICT DHAR   (MADHYA
                                PRADESH)

                          2.    X THROUGH P.S. PITHAMPUR THROUGH P.S.
                                PITHAMPUR DISTRICT   DHAR    (MADHYA
                                PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI K. K. TIWARI - GOVERNMENT ADVOCATE)

                                This appeal coming on for orders this day, Justice Sushrut Arvind
                          Dharmadhikari passed the following:
                                                           ORDER

Appellant Sachin has already preferred a Criminal Appeal bearing Cr.A. No.9203 of 2023 against the same judgment, therefore, this appeal is not maintainable.

Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 29-Aug-23 12:34:26 PM

Accordingly, the same is dismissed as not maintainable.





                             (S. A. DHARMADHIKARI)                                   (PRANAY VERMA)
                                      JUDGE                                              JUDGE
                          jyoti




Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 29-Aug-23 12:34:26 PM

 
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