Rajat Choubey vs Coal Mines Provident Fund ...
2023 Latest Caselaw 13852 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 676 of 2020
                            (RAJAT CHOUBEY AND OTHERS Vs COAL MINES PROVIDENT FUND ORGANIZATION AND OTHERS)

                          Dated : 23-08-2023
                                  Shri Rajas Pohankar - Advocate for petitioner.

                                  Shri Anoop Nair - Advocate for respondents.

Counsel appearing for the respondents prays for and is granted 10 days time to ascertain regarding the judgment passed by the High Court for the State of Telangana in Writ Petition No.2205 of 2017. Counsel for the petitioner is

directed to supply the copy of the said judgment.

List after 10 days.

(VISHAL MISHRA) JUDGE

vinod

Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 8/24/2023 6:10:32 PM