Engineering Kamgarsangh Thr. ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 13530 MP

                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                       WP No. 15359 of 2022
                              (ENGINEERING KAMGARSANGH THR. PRESIDENT RATIRAM YADAV Vs THE STATE OF MADHYA
                                                         PRADESH AND OTHERS)

                          Dated : 18-08-2023
                                   Shri N.K. Gupta, learned Senior Advocate with Shri Devendra Sharma

                          and Shri YPS Rathor, learned counsel for petitioner.
                                   Shri Siraj Qureshi, learned Government Advocate for respondents No.1

to 5.

Shri Prashant Sharma, learned counsel for respondent No.6.

Shri Ravindra Dixit, learned counsel for respondent No.7. Learned counsel for respondent No.6 sought two weeks' time to bring judgment of Hon'ble Apex Court as well as scheme for revival on record.

Considering the prayer, matter is placed on 04.09.2023 at top of the list.

(ANAND PATHAK) JUDGE

Vishal

Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 8/18/2023 7:37:23 PM