Dr. Shiv Kumar Tripathi vs The State Of Madhya Pradesh
2023 Latest Caselaw 13358 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 17 th OF AUGUST, 2023
                                             WRIT PETITION No. 19629 of 2023

                           BETWEEN:-
                           DR. SHIV KUMAR TRIPATHI S/O LATE SHREE
                           SWAMIDEEN TRIPATHI, AGED ABOUT 68 YEARS,
                           OCCUPATION: RETIRED AYURVED MEDICAL OFFICER
                           R/O SATNA ROAD DEVENDRANAGAR DISTRICT PANNA
                           (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI DEVENDRA KUMAR SHUKLA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 CHIEF SECRETARY DEPARTMENT OF AYUSH
                                 VINDHYANCHAL BHAWAN BHOPAL (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER AYUSH DEPARTMENT SATPURA
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT AYUSH       OFFICER PA N N A (MADHYA
                                 PRADESH)

                           4.    DISTRICT TREASURY OFFICER PANNA DISTT.
                                 PANNA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Signature Not Verified Signed by: VIBHA PACHORI Signing time: 8/21/2023 10:25:38 AM

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM