Raju vs The State Of Madhya Pradesh
2023 Latest Caselaw 13236 MP

                                                             1
                           IN     THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL
                                               ON THE 14 th OF AUGUST, 2023
                                            CRIMINAL APPEAL No. 2322 of 2023

                          BETWEEN:-
                          RAJU S/O SHRI SUNDAR DAS VAISHANAV, AGED
                          ABOUT 53 YEARS, OCCUPATION: LABOUR R/O TRILOKI
                          NAGAR, PATALESHWAR (HOUSE OF AMJAD KHAN)
                          CHHINDWARA, DISTRICT CHHINDWARA (MADHYA
                          PRADESH)

                                                                                         .....APPELLANT
                          (BY MR. RAHUL KUMAR TRIPATHI - ADVOCATE)

                          AND
                          THE STATE OF MADHYA PRADESH THROUGH STATION
                          HOUSE OFFICER, POLICE STATION SAUSAR, DISTRICT
                          CHHINDWARA (MADHYA PRADESH)

                                                                                        .....RESPONDENT
                          (BY MS. SHANTI TIWARI - PANEL LAWYER)

                                 This appeal coming on for admission this day, th e court passed the
                          following:
                                                              ORDER

Learned counsel for the appellant seeks to withdraw this appeal because appellant has filed Cr.A. No.1892/2022 also against the same impugned judgment.

He prays for withdrawal of this Cr.A. with the liberty to prosecute Cr.A. No.1892/2022.

Learned GA has no objection. Cr.A. No.2322/2023 is dismissed as withdrawn with the liberty prayed for.

Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 8/16/2023 11:10:01 AM

(ACHAL KUMAR PALIWAL) JUDGE irfan

Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 8/16/2023 11:10:01 AM