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Suresh Thakur vs Mandir Shri Dev Janki Raman Ji
2023 Latest Caselaw 12840 MP

Citation : 2023 Latest Caselaw 12840 MP
Judgement Date : 8 August, 2023

Madhya Pradesh High Court
Suresh Thakur vs Mandir Shri Dev Janki Raman Ji on 8 August, 2023
Author: Avanindra Kumar Singh
                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                           CR No. 557 of 2023
                                         (SURESH THAKUR Vs MANDIR SHRI DEV JANKI RAMAN JI AND OTHERS)

                           Dated : 08-08-2023
                                    Mohd. Adil Usmani - Advocate for the petitioner.

                                    Shri Aditya Choubey - Government Advocate for the respondent No.

3/State.

Heard on admission.

Matter is admitted for final hearing.

Record of the concerned court is not necessary at this stage. If process fee is paid within seven days, let notice be issued to other party, returnable within two weeks.

List the case for final hearing on 31.08.2023 Meanwhile, till the next date of hearing, judgment may not be passed in this case.

(AVANINDRA KUMAR SINGH) JUDGE

vkv /-

Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 09-08-2023 20:01:06

 
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