Shailendra Kumar Paul vs The State Of Madhya Pradesh
2023 Latest Caselaw 12832 MP

                                                         1
                          IN    THE      HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 8 th OF AUGUST, 2023
                                           WRIT PETITION No. 19553 of 2023

                         BETWEEN:-
                         SHAILENDRA KUMAR PAUL S/O LATE SHRI RAMNATH
                         PAUL, AGED ABOUT 69 YEARS, OCCUPATION: RETIRED
                         FOREST RANGE NORTH BALAGHAT DISTRICT
                         BALABHAT (MADHYA PRADESH)

                                                                                     .....PETITIONER
                         (BY SMT. SUDHA GAUTAM - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL SECRETARY FOREST DEPARTMENT
                               VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                         2.    CHIEF CONSERVATOR OF FOREST (PRADHAN
                               MUKHYA VAN SANRAKSHAK) SATPURA BHAWAN
                               DISTRICT BHOPAL (MADHYA PRADESH)

                         3.    DISTRICT TREASURY OFFICER BALAGHAT
                               DISTRICT BALAGHAT (MADHYA PRADESH)

                         4.    DISTRICT    PENSION    OFFICER BALAGHAT
                               DISTRICT BALAGHAT (MADHYA PRADESH)

                         5.    JOINT         DIRECTOR FUND AND        ACCOUNT
                               J A B A L P U R DISTRICT JABALPUR      (MADHYA
                               PRADESH)

                                                                                  .....RESPONDENTS
                         (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM
                                                            2
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM