G R Infraprojects Limited Through ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 12347 MP

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                         WP No. 18328 of 2023
                            (G R INFRAPROJECTS LIMITED THROUGH AUTHORIZED PERSON MONIT BHATNAGAR Vs THE STATE
                                                       OF MADHYA PRADESH AND OTHERS)

                           Dated : 02-08-2023
                                     Shri Vinay Saraf, learned senior counsel with Shri Ashutosh Gondli,

                           learned counsel for the petitioner..
                                     Shri Shrey Raj Saxena, learned counsel for the respondent no.1/state.

Shr Anshuman Shrivastava, learned counsel for the respondent nos.2 to

Learned counsel for the respondent no.2 to 4 prays for and is granted time to seek instructions and to examine that whether the issue involved in the present case is covered by the judgment passed by the co-ordinate bench in W P No.9654/2021.

List in the week commencing 14.08.2023.

(VIJAY KUMAR SHUKLA) JUDGE

Sourabh

Signature Not Verified Signed by: SOURABH YADAV Signing time: 03/08/2023 11:28:00 AM