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Rajesh Kumar And Ors. vs The State Of M.P.
2023 Latest Caselaw 6154 MP

Citation : 2023 Latest Caselaw 6154 MP
Judgement Date : 17 April, 2023

Madhya Pradesh High Court
Rajesh Kumar And Ors. vs The State Of M.P. on 17 April, 2023
Author: Rajendra Kumar (Verma)
                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 1807 of 2004
                                           (RAJESH KUMAR AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 17-04-2023
                                   Shri Himanshu Soni - Advocate on behalf of Shri Siddharth Datt -

                          Advocate for the appellants.
                                   Shri S.K. Rai - Government Advocate for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Tikamgarh is directed to appoint a Mediator placed at Tikamgarh.

Registry is directed to send copy of impugned judgment and other relevant documents to P.D.J., Tikamgarh.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 4/18/2023 2:17:41 PM

 
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