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Navalkishore vs Jagmohan
2022 Latest Caselaw 14019 MP

Citation : 2022 Latest Caselaw 14019 MP
Judgement Date : 31 October, 2022

Madhya Pradesh High Court

Navalkishore vs Jagmohan on 31 October, 2022

Author: Dwarka Dhish Bansal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1650 of 2022 (NAVALKISHORE Vs JAGMOHAN AND OTHERS)

Dated : 31-10-2022 Shri H.K. Namdeo, Advocate for the appellant.

Learned counsel for the appellant submits that another Second Appeal no.1649/2022 is arising out of the same impugned judgment and decree, therefore, it be listed along with the S.A. No.1649/2022 in the next week.

(DWARKA DHISH BANSAL) JUDGE

m/-

Signature Not Verified Signed by: MONIKA CHOURASIA Signing time: 11/1/2022 11:02:25 AM

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