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Pankaj Kumar vs Satyanarayan
2022 Latest Caselaw 13520 MP

Citation : 2022 Latest Caselaw 13520 MP
Judgement Date : 13 October, 2022

Madhya Pradesh High Court

Pankaj Kumar vs Satyanarayan on 13 October, 2022

Author: Rajendra Kumar (Verma)

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 2656 of 2022 (PANKAJ KUMAR Vs SATYANARAYAN)

Dated : 13-10-2022 Shri Nilesh Dave, learned counsel for the applicant.

Learned counsel for the applicant prays for time to confirm whether the compensation awarded vide impugned judgment has been deposited or not.

List after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 13-10-2022 18:04:03

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