Smt. Sonali Rai vs Amit Kumar Rai
2022 Latest Caselaw 7342 MP

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                       FA No. 671 of 2022
                                                  (SMT. SONALI RAI Vs AMIT KUMAR RAI)

                      Dated : 13-05-2022
                                Shri Ravendra Tiwari, Advocate for the appellant.

                                Appeal is admitted for hearing.
                                Issue notice to the respondent on payment of P.F. by both modes within

a period of seven working days.

Record of the Court below be requisitioned. Learned counsel for the appellant is also heard on I.A. No. 4857/2022 for

grant of stay.

Subject to hearing other side, till next date of hearing, the judgment and decree dated 15.03.2022 shall remain stayed.

                         (SUJOY PAUL)                                         (DWARKA DHISH BANSAL)
                            JUDGE                                                    JUDGE

                      Pallavi




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KUMARI PALLAVI
SINHA
Date: 2022.05.13
18:15:53 IST