Rakesh Rajoriya vs The State Of Madhya Pradesh
2022 Latest Caselaw 7092 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 25310 of 2019 (RAKESH RAJORIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 10-05-2022 Shri Amit Bhatia, counsel for Petitioner.

Shri Shantanu Chourasia appearing on behalf of State. Counsel for the petitioner submits that issue involved in the present case is covered by the judgment of this Court dated 25.4.2022 in W.P.No. 23267 of 2019 and 21881 of 2019.

Counsel for the State prays for time to examine the same.

List after ensuing summer vacation.

(VIJAY KUMAR SHUKLA) JUDGE

MK

Signature Not Verified VerifiedDigitally Digitally signed by SAN MUKTA CHANDRASHEKHA R KOUSHAL Date: 2022.05.10 18:17:45 IST