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Dukan Labhmal Javanmal Jain Thr. ... vs Rakesh Kumar
2022 Latest Caselaw 7079 MP

Citation : 2022 Latest Caselaw 7079 MP
Judgement Date : 10 May, 2022

Madhya Pradesh High Court
Dukan Labhmal Javanmal Jain Thr. ... vs Rakesh Kumar on 10 May, 2022
Author: Sunita Yadav
                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                       MP No. 724 of 2022
   (DUKAN LABHMAL JAVANMAL JAIN THR. PROPRIETOR JAVANMAL JAIN Vs RAKESH KUMAR AND
                                       OTHERS)

Dated : 10-05-2022
       Shri Vinod Kumar Bhardwaj, Senior Advocate with Shri Rohit Bhatam,

Advocate for the Petitioner.
       Shri A.S. Bhadoriya, Advocate for the Respondents.

At the very outset, learned counsel for the respondents submits that final arguments of Civil Suit No. 1000003-A/2011 challenge in this case has already

been concluded and the same is listed for judgment on 11/05/2021.

At this stage, learned Senior counsel for the petitioner submits that in view of aforesaid submission, he prays for and is permitted to withdraw this petition with liberty to file a fresh, if occasion so arises.

Consequently, the instant petition stands disposed of as withdrawn.

(SUNITA YADAV) JUDGE

Durgekar

SANJAY Digitally signed by SANJAY NAMDEORAO DURGEKAR DN: c=IN, o=HIGH COURT OF MADHYA

NAMDEOR PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=afa4701a2661e1fb7720c022ffc27760

AO 8ce55ba67f3594a641181b9ae8448e58, pseudonym=DA26B82C5BC4CAF69072CA5A1 3CA996C4169AB06, serialNumber=1190D1488DBA862FB108ED66 262DC2DC2CB9D310D73128B3A6E7B046FCF2

DURGEKAR 8227, cn=SANJAY NAMDEORAO DURGEKAR Date: 2022.05.10 17:31:37 -07'00'

 
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