Kamlesh Chaturvedi vs Nathuram Chaturvedi
2022 Latest Caselaw 6998 MP

Citation : 2022 Latest Caselaw 6998 MP
Judgement Date : 9 May, 2022

Madhya Pradesh High Court

Kamlesh Chaturvedi vs Nathuram Chaturvedi on 9 May, 2022

Author: Sunita Yadav

                                           1
                     IN THE HIGH COURT OF MADHYA PRADESH
                                  AT GWALIOR
                                     MP No. 230 of 2022
                      (KAMLESH CHATURVEDI Vs NATHURAM CHATURVEDI AND OTHERS)

Dated : 09-05-2022
               Mr. Kamlesh Chaturvedi present in person.

               Let notice be issued to the respondent on payment of process fee within

seven working days.

Notice be made returnable within four weeks. In the meanwhile, learned trial Court shall not pass the judgment till the next date of hearing.

List thereafter.

(SUNITA YADAV) JUDGE

bj/-

BARKHA SHARMA 2022.05.1 2 17:07:17 +05'30'

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