Sabir Khan vs State Of M.P.
2022 Latest Caselaw 6754 MP

Citation : 2022 Latest Caselaw 6754 MP
Judgement Date : 5 May, 2022

Madhya Pradesh High Court

Sabir Khan vs State Of M.P. on 5 May, 2022

Author: Gurpal Singh Ahluwalia

                                                               1

                                     THE HIGH COURT OF MADHYA PRADESH

                                                     CRA No. 788/2011
                                                 (SABIR KHAN Vs STATE OF M.P.)

                              Gwalior, Dated: 05.05.2022

                                   Shri A.K. Jain, Counsel for appellant.

                                   Shri C.P. Singh, Counsel for State.

                                   Heard.

                                   Reserved for judgment.


                              (G.S. Ahluwalia)                       (Rajeev Kumar Shrivastava)
                                  Judge                                       Judge
        Aman

AMAN TIWARI
2022.05.06

14:45:05 +05'30'

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