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Madhya Pradesh Housing Board vs Ratanlal N. Guwalani (Dead) ...
2022 Latest Caselaw 3707 MP

Citation : 2022 Latest Caselaw 3707 MP
Judgement Date : 15 March, 2022

Madhya Pradesh High Court
Madhya Pradesh Housing Board vs Ratanlal N. Guwalani (Dead) ... on 15 March, 2022
Author: Sujoy Paul

The High Court Of Madhya Pradesh MCC No. 555 of 2022 (MADHYA PRADESH HOUSING BOARD Vs RATANLAL N. GUWALANI (DEAD) THROUGH L.RS. RAMESH GUWALANI AND OTHERS)

Jabalpur, Dated : 15-03-2022 Shri Prabhanshu Chaturvedi, learned counsel for the applicant.

Learned counsel for the applicant prays for time to argue the matter armed with relevant judgments.

Prayer is allowed.

List in the next week.


                                         (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                            JUDGE                                                   JUDGE

                                   bks




Signature Not Verified SAN

Digitally signed by BASANT KUMAR SHRIVAS Date: 2022.03.16 10:32:37 IST

 
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