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Netrapal Singh vs The State Of Madhya Pradesh
2022 Latest Caselaw 8593 MP

Citation : 2022 Latest Caselaw 8593 MP
Judgement Date : 28 June, 2022

Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 28 June, 2022
Author: Sujoy Paul
                                                                         1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                  CRA No. 7875 of 2018
                                             (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     Dated : 28-06-2022
                                             Shri Madan Singh, learned counsel for the appellants.

                                             Shri Pramod      Thakre,    learned   Government Advocate          for   the
                                     respondents/State.

After arguing some time, learned counsel for the appellants prays for time to bring the judgments relating to DNA report.

As prayed, list the matter after two weeks.


                                        (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                           JUDGE                                                JUDGE

                                     manju




Signature Not Verified
  SAN




Digitally signed by MANJU CHOUKSEY Date: 2022.06.29 11:13:49 IST

 
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