Govind Sharma vs Hight Court Of Madhya Pradesh
2022 Latest Caselaw 542 MP

Citation : 2022 Latest Caselaw 542 MP
Judgement Date : 11 January, 2022

Madhya Pradesh High Court

Govind Sharma vs Hight Court Of Madhya Pradesh on 11 January, 2022

Author: Chief Justice

                                                  1                              WP-5530-2019
                        The High Court Of Madhya Pradesh
                                  WP No. 5530 of 2019
                          (GOVIND SHARMA Vs HIGHT COURT OF MADHYA PRADESH AND OTHERS)

       Jabalpur, Dated : 11-01-2022
                       Heard through Video Conferencing.

                       Mr. Prakash Upadhyay, Advocate for petitioner.
                       Mr. Anshuman Singh, Advocate for respondent No.1.

Mr. Ankit Agrawal, Government Advocate for respondent Nos.2 and

3. Arguments heard.

Judgment reserved.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE

psm Digitally signed by PREM SHANKAR MISHRA Date: 2022.01.11 19:00:59 +05'30'

Download the LatestLaws.com Mobile App