Omprakash vs State Of M.P.
2022 Latest Caselaw 1391 MP

Citation : 2022 Latest Caselaw 1391 MP
Judgement Date : 31 January, 2022

Madhya Pradesh High Court

Omprakash vs State Of M.P. on 31 January, 2022

Author: Subodh Abhyankar

                                                              1
                                                                              Cr.Appeal No.1022/2008

                                                HIGH COURT OF MADHYA PRADESH
                                                       BENCH AT INDORE

                                                         Cr.Appeal No.1022/2008


                                     INDORE, Dated :17.01.2022


                                           Shri M.S. Chouhan , learned counsel for the appellant.
                                           Shri A.S. Sisodiya, learned Govt. Advocate, for the
                                     respondent/State.

Arguments heard. Reserved for judgment.



                                         (Subodh Abhyankar)               (Satyendra Kumar Singh)
                                             Judge                                   Judge

INDORE Dated: 31.01.2022

Judgment delivered separately, signed and dated.




                                        (Subodh Abhyankar)                (Satyendra Kumar Singh)
                                             Judge                                   Judge
                                            31-01-2022                            31-01-2022
   sh/-

SEHA

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