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Smt.Prabha Soner W/O Kumersingh ... vs Narmada Ghati Vikas (Valley) ...
2022 Latest Caselaw 2409 MP

Citation : 2022 Latest Caselaw 2409 MP
Judgement Date : 21 February, 2022

Madhya Pradesh High Court
Smt.Prabha Soner W/O Kumersingh ... vs Narmada Ghati Vikas (Valley) ... on 21 February, 2022
Author: Pranay Verma
                                                                       1
                                             The High Court Of Madhya Pradesh
                                                        WP-20009-2017
                                  (SMT.PRABHA SONER W/O KUMERSINGH SONER (DIED) THROUGH LRS. KUMER SINGH Vs NARMADA
                                                           GHATI VIKAS (VALLEY) DEPARTMENT)

                                                                     WP/20009/2017
                                Indore, Dated : 21-02-2022
                                         Mr Sanjay P.Joshi, learned counsel for the petitioner .
                                         Mr Kushagra Jain, learned counsel for the respondents State.

Learned counsel for the petitioner submits that the issue involved in this petition has been settled by various judgments of this of Court.

Learned counsel for the respondents submits that the matter itself may be

finally heard.

As prayed, list after two weeks.

(PRANAY VERMA) JUDGE

rashmi

Signature Not Verified SAN

Digitally signed by RASHMI PRASHANT Date: 2022.02.22 17:42:00 IST

 
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