Manohar Maravi vs The State Of Madhya Pradesh
2022 Latest Caselaw 2322 MP

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                                The High Court Of Madhya Pradesh
                                          WP No. 3631 of 2022
                             (MANOHAR MARAVI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      Jabalpur, Dated : 18-02-2022
                            Shri V.D.S. Chauhan, counsel for the petitioners.

                            Shri Anand Shukla, Panel Lawyer for the respondents/State.

Learned counsel for the petitioners prays for time to go through the Division Bench judgment and address this court after going through the judgment.

On his request, list this case after two weeks.

                                                                                 (VIVEK AGARWAL)
                                                                                      JUDGE

                      vy




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