Priteh vs Smt. Manjubala @ Manjula
2022 Latest Caselaw 2103 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE
                                  BEFORE
                   HON'BLE SHRI JUSTICE ANIL VERMA

                      ON THE 15th OF FEBRUARY, 2022

                   MISC. PETITION No. 4489 of 2021

  Between:-
  PRITEH S/O RAMESH JI CHOURDIYA , AGED ABOUT 40 YEARS,
  OCCUPATION: BUSINESS CHANDANI CHOWK, RATLAM (MADHYA
  PRADESH)
                                                       .....PETITIONER
  (BY SHRI R.K. Shastri, Advocate )

  AND

   SMT. MANJUBALA @ MANJULA W/O ASHOK CHOURDIYA , AGED
1. ABOUT 55 YEARS, OCCUPATION: HOUSE WIFE CHANDANI
   CHOWK, RATLAM (MADHYA PRADESH)
   SMT. NAYNA W/O PARIN KUMAR DARIYA , AGED ABOUT 42 YEARS,
2.
   LIMKHEDA (GUJARAT)
   STATE OF M.P. THROUGH COLLECTOR RATLAM (MADHYA
3.
   PRADESH)
   HEERALAL S/O MANGILAL GHOUPADA , AGED ABOUT 57 YEARS, 7,
4.
   DHANJIBAI KA NOHRA (MADHYA PRADESH)
   ASHISH S/O HEERALAL CHOUPADA , AGED ABOUT 32 YEARS, 7,
5.
   DHANJIBAI KA NOHRA (MADHYA PRADESH)
   ANIL KUMAR S/O HARISHCHANDRA PUROHIT , AGED ABOUT 48
6. YEARS, OCCUPATION: BUSINESS 1, HANUMAN RUNDI (MADHYA
   PRADESH)
                                                    .....RESPONDENTS

      This Misc. Petition coming on for this day, the court passed the
following:
                                  ORDER

Learned counsel for the petitioner submits that since the trial court has passed the final judgment, therefore, nothing survives in this petition.

In view of the above submission, this Misc. Petition stands dismissed as infructuous.

(Anil Verma) Judge BDJ

Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.02.16 13:56:56 +05'30'