The State Of Madhya Pradesh vs Chinkhai @ Laxman Rai
2022 Latest Caselaw 1908 MP

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                                                 The High Court Of Madhya Pradesh
                                                         MCRC No. 43204 of 2020
                                                       (THE STATE OF MADHYA PRADESH Vs CHINKHAI @ LAXMAN RAI)

                                      Jabalpur, Dated : 10-02-2022
                                             Heard through Video Conferencing.

                                             Shri Dilip Parihar, learned Panel Lawyer for the applicant/State.
                                             Registry is directed to examine whether against the impugned judgment
                                      dated 19.06.2020 any appeal is filed by the respondent. If yes, list this matter along

with the said appeal in the week commencing 28.02.2022.

                                        (SUJOY PAUL)                                           (ARUN KUMAR SHARMA)
                                           JUDGE                                                      JUDGE

                                      Shub

Signature Not Verified SAN

Digitally signed by SHUBHAM THAKKER Date: 2022.02.11 16:33:33 IST