Omprakash Rathaur vs Rishabh Jain
2022 Latest Caselaw 1729 MP

Citation : 2022 Latest Caselaw 1729 MP
Judgement Date : 7 February, 2022

Madhya Pradesh High Court

Omprakash Rathaur vs Rishabh Jain on 7 February, 2022

Author: Gurpal Singh Ahluwalia

                                1
              THE HIGH COURT OF MADHYA PRADESH
                          Cr.R.973/2019
                 Omprakash Rathore Vs. Rishabh Jain

                                Through video conferencing

     Gwalior, Dated: 07.02.2022

          Shri H.K. Shukla, Counsel for the applicant.

          Shri R.S. Bansal, Counsel for respondent.

Heard finally.

Reserved for judgment.

(G.S. Ahluwalia) Judge ar

ABDUR RAHMAN 2022.02.07 16:38:21 +05'30'

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