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Smt. Najma Pathan vs The State Of Madhya Pradesh
2022 Latest Caselaw 16634 MP

Citation : 2022 Latest Caselaw 16634 MP
Judgement Date : 14 December, 2022

Madhya Pradesh High Court
Smt. Najma Pathan vs The State Of Madhya Pradesh on 14 December, 2022
Author: Vishal Dhagat
                                                                   1
                                            IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT JABALPUR
                                                            WP No. 18046 of 2016
                                           (SMT. NAJMA PATHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                 WP/18047/2016, WP/18048/2016, WP/19036/2016, WP/19038/2016, WP/19860/2016
                           Dated : 14-12-2022
                                    Shri Prabhat Kumar Shukla - Advocate for petitioner.

                                    Shri      Amit    Kumar      Sharma       -   Government       Advocate   for
                           respondents/State.

Counsel appearing for the petitioner submitted that case of petitioner is

covered by judgment passed in W.P. No. 1892/2008.

Copy of the judgment be supplied to counsel appearing for the State. List the matter after four weeks for consideration. .

(VISHAL DHAGAT) JUDGE

vkt

Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12/15/2022 11:29:00 AM

 
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