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Naveen Baser vs Education Department
2022 Latest Caselaw 6512 MP

Citation : 2022 Latest Caselaw 6512 MP
Judgement Date : 29 April, 2022

Madhya Pradesh High Court
Naveen Baser vs Education Department on 29 April, 2022
Author: Vijay Kumar Shukla
                                                                                        1
                                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                                            AT INDORE
                                                                              WP No. 13606 of 2020
                                                            (NAVEEN BASER AND OTHERS Vs EDUCATION DEPARTMENT AND OTHERS)

                                             Dated : 29-04-2022
                                                       Parties through their counsel.

                                                       Learned counsel for the respondent/state submits that the issue involved in

the present case is covered by the judgment of Division bench at principal seat in WP No.9301/2020.

Learned counsel for the petitioner prays for and is granted four weeks time to file rejoinder.

(VIJAY KUMAR SHUKLA) JUDGE

Sourabh

Signature Not Verified VerifiedDigitally Digitally signed by SAN SOURABH YADAV Date: 2022.04.29 17:31:55 IST

 
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