Citation : 2022 Latest Caselaw 6236 MP
Judgement Date : 26 April, 2022
THE HIGH COURT OF MADHYA PRADESH CRA-496-2011 (Naresh Singh Vs. State of M.P.)
Gwalior, Dated: 26.04.2022
Shri Ashok Kumar Jain, Counsel for the appellant.
Shri C.P. Singh, Counsel for the State.
Heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Shubhankar*
Digitally signed by SHUBHANKAR MISHRA Date: 2022.04.26 18:23:09 +05'30'
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