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R.K. Dubey vs Sanjay Burman
2022 Latest Caselaw 5205 MP

Citation : 2022 Latest Caselaw 5205 MP
Judgement Date : 8 April, 2022

Madhya Pradesh High Court
R.K. Dubey vs Sanjay Burman on 8 April, 2022
Author: Arun Kumar Sharma
                                                                            1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                     MP No. 1532 of 2022
                                                              (R.K. DUBEY Vs SANJAY BURMAN AND OTHERS)

                                    Dated : 08-04-2022
                                           Shri Ashok Singh, learned counsel for the petitioner.

                                           Heard on IA No. 4358/2022, an application filed under Order 41 Rule 5 of
                                    CPC.
                                           On payment of process fee within seven working days, let notice be issued
                                    to the respondents by ordinary as well as by registered AD mode. Notice be made

returnable within four weeks.

List thereafter.

Trial Court is directed not to pronounce any final order / judgment in MACC No. 3400101/2015 without the leave of this Court.

Certified copy as per rules.

(ARUN KUMAR SHARMA) JUDGE

skt

Signature Not Verified SAN

Digitally signed by SANTOSH KUMAR TIWARI Date: 2022.04.08 17:09:08 IST

 
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