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Jugal Kishore Kahar vs Panjikrit Sarjavjanik Trust ...
2022 Latest Caselaw 4916 MP

Citation : 2022 Latest Caselaw 4916 MP
Judgement Date : 5 April, 2022

Madhya Pradesh High Court
Jugal Kishore Kahar vs Panjikrit Sarjavjanik Trust ... on 5 April, 2022
Author: Satish Kumar Sharma
                                          1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT GWALIOR
                                      SA No. 233 of 2021
  (JUGAL KISHORE KAHAR Vs PANJIKRIT SARJAVJANIK TRUST MURTI SHRI MURLI MANOHAR JI MAIN
                                       BAZAR THR.)

Dated : 05-04-2022
            Shri Prashant Sharma, counsel for the appellant.

            Shri Dinesh Baghel, counsel for the respondent.

Having heard learned counsel for the appellant, I.A.No.1217 of 2022 for stay is allowed.

Since this appeal has already been admitted, effect and operation of the

impugned judgment and decree shall remain stayed.

RAM KUMAR SHARMA

(SATISH KUMAR SHARMA) 2022.04.05 17:43:11 +05'30'

JUDGE

Rks

 
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