Sanjeev Choudhary vs The State Of Madhya Pradesh
2021 Latest Caselaw 6159 MP

1 CRA-5667-2021 The High Court Of Madhya Pradesh CRA-5667-2021 (SANJEEV CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

CRA/01216/2021

Jabalpur, Dated : 28-09-2021 Heard through Video Conferencing. Ms. Savita Choudhary, learned counsel for the appellant in Cr.A. No.1216/2021.

Shri S.D. Gupta, learned counsel for the appellant in Cr.A.

No.5667/2021.

Shri Kamlesh Dwivedi, learned Panel Lawyer for the State. Shri Bhupendra Shukla, learned counsel for the complainant. These two appeals have been filed by the same appellant- Sanjeev Choudhary against the same judgment of the trial Court.

Learned counsel for the appellants pray for short adjournment to obtain instructions.

List after two weeks.

                                         (PRAKASH SHRIVASTAVA)                               (VIRENDER SINGH)
                                                JUDGE                                                JUDGE


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Digitally signed by SATEESH KUMAR SEN Date: 2021.09.29 15:20:10 IST