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Satish Kumar Dubey (Jatav) vs State Of M.P.
2021 Latest Caselaw 6100 MP

Citation : 2021 Latest Caselaw 6100 MP
Judgement Date : 27 September, 2021

Madhya Pradesh High Court
Satish Kumar Dubey (Jatav) vs State Of M.P. on 27 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA-240-2010 [Satish Kumar Dubey (Jatav) Vs. State of M.P.]

Gwalior, Dated: 27.09.2021

Shri C.P. Singh, counsel for appellant, along-with Shri Sunil

Soni, counsel for appellant through video conferencing.

Shri B.P.S. Chauhan, counsel for the State.

Shri R.V.S. Ghuraiya, counsel for complainant.

Arguments heard.

Reserved for judgment.


                     (G.S. Ahluwalia)                          (Deepak Kumar Agarwal)
                         Judge                                         Judge

Aman

  AMAN TIWARI
  2021.09.28
  16:38:47 +05'30'
 

 
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